Citation : 2026 Latest Caselaw 804 Tri
Judgement Date : 19 February, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
IA NO.01 OF 2025
IN LA. APP. NO.57 OF 2025
The Deputy Chief Engineer(Con-2)
Vs.
Smt. Anju Rani Das(Paul) and anr.
Present:-
For the Applicant(s) : Mr. B. Majumder, Deputy SGI.
For the Respondent(s) : Mr. P. Gautam, Sr. G.A.
HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 19.02.2026
This present application has been filed for condoning a delay of 543 days in preferring the connected appeal.
Heard.
For the reasons stated in the affidavit appended to the application, this present interlocutory application stands allowed and the delay stands condoned.
DR. T. AMARNATH GOUD, J
Suhanjit
RAJKUMAR Digitally signed by
RAJKUMAR SUHANJIT
SUHANJIT SINGHA
Date: 2026.02.19 16:22:35 SINGHA +05'30'
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