Citation : 2026 Latest Caselaw 803 Tri
Judgement Date : 19 February, 2026
Page 1 of 2
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
I.A.No.01 of 2025 in MAT.APP.No.26 of 2025
Shri Sourav Majumder,
son of Sri Sanjib Majumder,
aged about 42 years, resident of
Joynagar, Road No.5, P.O.-Agartala,
Pin-799001, P.S.-West Agartala,
District-West Tripura
..........Applicant(s)
Versus
Smt. Mousumi Chatterjee,
Wife of Sri Sourav Majumder,
Daughter of late Sunil Chatterjee,
Resident of Joynagar, Road No.5,
P.O.-Agartala, Pin-799001,
P.S.-West Agartala, District-West Tripura,
Notice to be served at: Lakme Salon,
Situated at 530-B, Laxminarayan Bari Road,
Near Durgabari, P.O.-Agartala, Pin-799001,
P.S.-West Agartala, District-West Tripura
..........Respondent(s)
For Applicant(s) : Mr. Arindam Bhattacharjee, Advocate. For Respondent(s) : Mr. Akash Pal, Advocate.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT
=O=R=D=E=R= 19/02/2026
Heard Mr. Arindam Bhattacharjee, counsel appearing for the
applicant and Mr. Akash Pal, counsel appearing for the respondent.
This application has been filed seeking condonation of delay of
52(fifty two) days in filing the appeal challenging the judgment dt.
15.05.2025 of the Learned Additional Judge, Family Court, West Tripura,
Agartala in T.S.(DIV)274 of 2022.
Counsel for the respondent states that he has no objection for
condonation of the above period of delay.
Therefore, this application is allowed and the delay in filing the
appeal is condoned.
I.A. stands disposed of.
List the matter on 05.03.2026.
(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)
SABYASACHI Digitally SABYASACHI signed by
BHATTACHA BHATTACHARJEE Date: 2026.02.19 RJEE 16:42:48 +05'30'
Sabyasachi B
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