Sri Debajuti Kar vs Smt. Deepika Dey(Kar)
2026 Latest Caselaw 797 Tri

Tripura High Court

Sri Debajuti Kar vs Smt. Deepika Dey(Kar) on 19 February, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                            MAT.APP.No.13 of 2025
               Sri Debajuti Kar
                                                                                ..........Appellant(s)

                                                       Versus
               Smt. Deepika Dey(Kar)

                                                                              ..........Respondent(s)

For Appellant(s) : Mr. Samar Das, Advocate. For Respondent(s) : Mr. Arjun Acharjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

19/02/2026

At the request of counsel for the appellant, list the matter on

08.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.02.19 RJEE 16:45:40 +05'30'

Sabyasachi B