Sri Prasenjit Deb vs Smt. Priya Majumder (Deb)
2026 Latest Caselaw 791 Tri

Tripura High Court

Sri Prasenjit Deb vs Smt. Priya Majumder (Deb) on 19 February, 2026

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                                 CRP No.02/2026
Sri Prasenjit Deb
                                                              ......... Petitioner(s).
                                     VERSUS
Smt. Priya Majumder (Deb)
                                                              .........Respondent(s).

For Petitioner(s) : Ms. Uttara Singha, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 19/02/2026

Heard counsel for the petitioner.

None appears for the respondent.

List the matter on 26.02.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.02.19 17:17:26 +05'30'