Swapan Malakar vs The State Of Tripura And 4 Others
2026 Latest Caselaw 757 Tri

Tripura High Court

Swapan Malakar vs The State Of Tripura And 4 Others on 18 February, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.235 of 2025
          Swapan Malakar
                                                                    ---Petitioner(s)
                                         Versus
          The State of Tripura and 4 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

18/02/2026 Heard in part.

List this matter on 20.02.2026 for continuation of hearing as

part-heard.

Fix this matter as first item in the hearing list.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.19 10:06:20 +05'30' Moumita