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Sri Biswanath Das vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 754 Tri

Citation : 2026 Latest Caselaw 754 Tri
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Biswanath Das vs The State Of Tripura & 2 Ors on 18 February, 2026

       2


                           HIGH COURT OF TRIPURA
                                 AGARTALA
                             WP(C) No.164 of 2025
       Sri Biswanath Das
                                                               ---- Petitioner(s)
                                       Versus
       The State of Tripura & 2 Ors.
                                                            ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv.

For Respondent(s) : Mr. P Gautam, Sr. GA.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

18.02.2026

At the request of Mr. P Gautam, learned Sr. GA that the

conducting GA due to his personal physical discomfort could not

appear before the court.

Request is considered.

List the matter on 31.03.2026.

Mr. Arijit Bhaumik, learned counsel is also present for

the petitioner.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.19 16:21:29 +05'30'

Satabdi

 
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