Sri. Suman Nandi vs Union Of India & 8 Ors
2026 Latest Caselaw 753 Tri

Citation : 2026 Latest Caselaw 753 Tri
Judgement Date : 18 February, 2026

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Tripura High Court

Sri. Suman Nandi vs Union Of India & 8 Ors on 18 February, 2026

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                          HIGH COURT OF TRIPURA
                                AGARTALA
                            WP(C) No. 55 of 2025
      Sri. Suman Nandi
                                                       ---- Petitioner(s)
                                   Versus
      Union of India & 8 Ors.
                                                      ----Respondent(s)

For Petitioner(s) : Ms. Rumela Guha, Adv.

Mr. Mrinmoy Debnath, Adv.

For Respondent(s) : Mr. B Majumder, Dy. SGI.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

18.02.2026

Heard both the sides.

Judgment is reserved.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.19 16:13:59 +05'30'

Satabdi

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