Smt. Hemalata Das vs The State Of Tripura & Ors
2026 Latest Caselaw 745 Tri

Tripura High Court

Smt. Hemalata Das vs The State Of Tripura & Ors on 18 February, 2026

                                                    HIGH COURT OF TRIPURA
                                                        AGARTALA

                                                     W.P.(C) No.469 of 2025

        Smt. Hemalata Das
                                                                              ......... Petitioner(s)
                                                            -Versus-


        The State of Tripura & Ors.

                                                                              ........Respondent(s)

        For the Petitioner (s)                          :     None
        For the Respondent(s)                           :     None

                                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                              ORDER

18.02.2026

None appears for the parties.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court as per previous order of this Court.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.18 18:11:25 +05'30'

Sujay