Smt. Rina Biswas Das vs The State Of Tripura & Ors
2026 Latest Caselaw 741 Tri

Tripura High Court

Smt. Rina Biswas Das vs The State Of Tripura & Ors on 18 February, 2026

                                                   HIGH COURT OF TRIPURA
                                                       AGARTALA

                                                     W.P.(C) No.415 of 2025

                   Smt. Rina Biswas Das
                                                                                  ......... Petitioner(s)
                                                            -Versus-


                   The State of Tripura & Ors.

                                                                                 ........Respondent(s)

                   For the Petitioner (s)               :     None
                   For the Respondent(s)                :     None

                                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                              ORDER

18.02.2026

None appears for the parties.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court as per previous order of this Court.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.18 18:10:40 +05'30'

Sujay