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Sri Parimal Debnath vs The State Of Tripura And Others
2026 Latest Caselaw 736 Tri

Citation : 2026 Latest Caselaw 736 Tri
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Parimal Debnath vs The State Of Tripura And Others on 18 February, 2026

                                                HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                 W.P.(C) No.560 of 2025

              Sri Parimal Debnath
                                                                              ......... Petitioner(s)
                                                        -Versus-


              The State of Tripura and others
                                                                             ........Respondent(s)

              For the Petitioner (s)                :     None
              For the Respondent(s)                 :     Mr. D. Bhattacharya, Sr. Adv.
                                                          Mr. A. Chakraborty, Adv.

                                     HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                          ORDER

18.02.2026

None appears for the petitioner.

Mr. D. Bhattacharya, learned senior counsel for the respondent Nos.6 & 7 is present.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court as per previous order of this Court.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.18 18:13:19 +05'30'

Sujay

 
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