Visual Security And Infotech Private ... vs The State Of Tripura & Others
2026 Latest Caselaw 731 Tri

Tripura High Court

Visual Security And Infotech Private ... vs The State Of Tripura & Others on 18 February, 2026

                                                        Page 1 of 1



                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                                WP(C) No.135 of 2025
Visual Security and Infotech Private Limited
                                                                             .........Petitioner(s);
                                                          Versus
The State of Tripura & others
                                                                           .........Respondent(s).

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Advocate, Ms. Aradhita Debbarma, Advocate. For Respondent(s) : Mr. Tanmay Debbarma, Advocate, Mrs. P. Chakraborty, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 18/02/2026

At request of counsel for the respondents, list on 26.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.18 15:57:50 +05'30'