M/S Steag Energy Services India Private ... vs The Superintendent Of State Tax
2026 Latest Caselaw 730 Tri

Tripura High Court

M/S Steag Energy Services India Private ... vs The Superintendent Of State Tax on 18 February, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                               WP(C) No.76 of 2026

            M/s Steag Energy Services India Private Limited
                                                                                               .........Petitioner(s)
                                                                VERSUS

            The Superintendent of State Tax,
            Charge-Udaipur, Gomati Dist-Tripura & others
                                                                                               .......Respondent(s)

For Petitioner(s) : Mr. R G Chakraborty, Advocate., Mr. Niraj Kumar, Advocate, Mr. MVS Subramanyam, Advocate.

For Respondent(s) : Mr. P Gautam, Sr. Govt. Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 18/02/2026

At the request of counsel for the petitioner, list on 19.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHART Digitally signed by SIDDHARTHA LODH

HA LODH Date: 2026.02.18 04:19:30 -08'00'