For The Appellant(S) : Ms vs For The
2026 Latest Caselaw 675 Tri

Tripura High Court

For The Appellant(S) : Ms vs For The on 17 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                           Crl. A. (J) 64/2024

              For the Appellant(s)          :     Ms. V. Poddar, Advocate.

              For the Respondent(s):              Mr. R. Datta, P.P.



                              HON'BLE JUSTICE DR. T. AMARNATH GOUD
                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                             ORDER

17.02.2026

At the request of Ms. V. Poddar, learned counsel appearing for the

appellant, list this matter on 18.02.2026.

S.DATTA PURKAYASTHA,J DR.T. AMARNATH GOUD,J

Paritosh

SABYAS Digitally signed by SABYASACHI ACHI GHOSH Date: 2026.02.17 GHOSH 17:45:29 +05'30'