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Ahmed Hussain For And On Behalf Of Sri ... vs The State Of Tripura
2026 Latest Caselaw 674 Tri

Citation : 2026 Latest Caselaw 674 Tri
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Ahmed Hussain For And On Behalf Of Sri ... vs The State Of Tripura on 17 February, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                             BA No.30 of 2026

Ahmed Hussain for and on behalf of Sri Mahboob Alam
                                                                                                     ......... Applicant(s)
                                                                            -Versus-
The State of Tripura
                                                                                                    ........Respondent(s)

For the Applicant(s)                                                    :   Mr. Koomar Chakraborty, Advocate.
For the Respondent(s)                                                   :   None.


                                      HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                               ORDER

17/02/2026

Call for the LC record.

Let the matter be listed on 20.02.2026.

Mr. Raju Datta, learned P.P. will produce the case diary on the next date.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.17 17:39:25 +05'30'

 
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