Hasina Begum Mazumder On Behalf Of ... vs Union Of India
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Tripura High Court

Hasina Begum Mazumder On Behalf Of ... vs Union Of India on 17 February, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                             BA No.31 of 2026

Hasina Begum Mazumder on behalf of Dilwar Hussain Barbhuiya and another
                                                       ......... Applicant(s)
                            -Versus-
Union of India
                                                       ........Respondent(s)

For the Applicant(s)                                                    :   Mr. Agniva Chakrabarti, Advocate.
For the Respondent(s)                                                   :   None.


                                       HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                               ORDER

17/02/2026

Heard Mr. Agniva Chakrabarti, learned counsel for the applicant.

Mr. Chakrabarti, learned counsel of the applicant also submit that copy of the petition is already furnished to Mr. Arindam Ray, learned standing counsel who is representing the respondent.

Call for the LC record.

The case diary will be produced by the respondent on the next date.

Let the matter be listed on 23.02.2026.

JUDGE

Rudradeep RUDRADEEP BANERJEE Date:

2026.02.17 17:45:52 +05'30'