Sri Liton Saha vs Master Ariyan Saha
2026 Latest Caselaw 657 Tri

Tripura High Court

Sri Liton Saha vs Master Ariyan Saha on 17 February, 2026

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                          HIGH COURT OF TRIPURA
                                AGARTALA
                          Crl.Rev.P. No.68 of 2025

   Sri Liton Saha
                                                           ---- Appellant(s)
                                    Versus

   Master Ariyan Saha
                                                          ----Respondent(s)

For Appellant(s) : None For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/02/2026

None appears for the parties.

The case is to be referred to the National Lok Adalat.

So, let the case be referred to the National Lok Adalat,

scheduled to be held on 14.03.2026.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.02.18 16:21:42 +05'30'