Unknown vs For
2026 Latest Caselaw 638 Tri

Citation : 2026 Latest Caselaw 638 Tri
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 16 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                     HIGH COURT OF TRIPURA
                                                           AGARTALA

                                         IA No.1 of 2025 in LA App.81 of 2025

 For Applicant(s)                                     :   Mr. Bidyut Majumder, Dy. SGI

 For Respondent(s)                                    :   Mr. Kohinoor N. Bhattacharya, G.A.

HON'BLE JUSTICE DR. T. AMARNATH GOUD

Order

16.02.2026

It is seen from Registry's Note dated 13.02.2026 that proof of service of notices upon the respondents No.1, 2 & 3 is still awaited.

List the matter once proof of service of notices upon the respondents has been received and the same is placed on record.

JUDGE

Sabyasachi G. SABYASACHI Digitally signed by SABYASACHI GHOSH GHOSH Date: 2026.02.19 16:30:12 +05'30'

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