Sri Haripada Ghosh And Another vs The State Of Tripura And 6 Others
2026 Latest Caselaw 631 Tri

Tripura High Court

Sri Haripada Ghosh And Another vs The State Of Tripura And 6 Others on 16 February, 2026

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                                               HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                  WP(C) No.566 of 2025
               Sri Haripada Ghosh and Another
                                                                             ---Petitioner(s)
                                                        Versus

               The State of Tripura and 6 Others
                                                                          ----Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Adv.

Ms. Adwitiya Chakraborty, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 16/02/2026

At the request of Learned Addl. G.A., Mr. M. Debbarma

appearing for the respondents, list the matter on 03.04.2026.

Learned Senior Counsel, Mr. S. Deb assisted by Learned

Counsel, Ms. A. Chakraborty is present for the petitioners.

JUDGE

Amrita

AMRITA DEB DEB Date: 2026.02.17 17:45:43 +05'30'