Sri Subhash Chakraborty vs The State Of Tripura & 3 Ors
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Tripura High Court

Sri Subhash Chakraborty vs The State Of Tripura & 3 Ors on 16 February, 2026

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     WP(C) No.95 of 2026
      Sri Subhash Chakraborty
                                                                    ---- Petitioner(s)
                                             Versus
      The State of Tripura & 3 Ors.
                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Adv.

Mr. Subham Majumder, Adv. For Respondent(s) : Mr. Kohinoor N. Bhattacharyya, GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 16/02/2026

Learned Counsel, Mr. Sankar Lodh is present on behalf of the

petitioner. Learned GA, Mr. Kohinoor N. Bhattacharyya is present on behalf

of the respondents-State.

At this stage, Learned GA sought for an adjournment for obtaining

necessary instructions.

Request is considered.

List the matter tomorrow(17.02.2026).

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.16 17:49:03 +05'30'