Smt. Purabi Paul vs Sri Nandalal Mazumder
2026 Latest Caselaw 592 Tri

Tripura High Court

Smt. Purabi Paul vs Sri Nandalal Mazumder on 13 February, 2026

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                                                     HIGH COURT OF TRIPURA
                                                       _A_G_A_R_T_A_L_A_
                                                        Tr.P(C) No. 37 of 2025
        Smt. Purabi Paul
                                                                                     ........Petitioner(s)
                                                        VERSUS

        Sri Nandalal Mazumder
                                                                                    ...... Respondent(s)

For Petitioner(s) : Mr. Hare Krishna Bhowmik, Advocate, Mr. Rakhu Das, Advocate, Mr. Anirban Acharjee, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

13.02.2026 Though the sole respondent has been served but there is no

representation on his behalf.

List on 06.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.13 04:17:57

-08'00'