Smt. Barsha Debnath vs Sri Manik Debnath
2026 Latest Caselaw 591 Tri

Tripura High Court

Smt. Barsha Debnath vs Sri Manik Debnath on 13 February, 2026

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                                Tr.P(C) No. 35 of 2025
         Smt. Barsha Debnath
         W/o Sri Manik Debnath, D/o Lt. Babul Debnath of Shivthali Kumarghat, PS and
         PO - Kumarghat, Unakoti Tripura, present address - Khayerpur, PS - East Agartala,
         West Tripura, Agartala.
                                                                       ........Petitioner(s)
                                   VERSUS

         Sri Manik Debnath
         S/o Sri Tarun Debnath, Shivthali Kumarghat, PS and PO - Kumarghat, Unakoti
         Tripura.
                                                                  ...... Respondent(s)

For Petitioner(s) : Mr. Hare Krishna Bhowmik, Advocate, Mr. Rakhu Das, Advocate, Mr. Anirban Acharjee, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 13.02.2026 Though the sole respondent has been served but there is no

representation on his behalf.

List on 06.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.13 04:18:35

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