Unknown vs For The
2026 Latest Caselaw 583 Tri

Tripura High Court

Unknown vs For The on 13 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                  HIGH COURT OF TRIPURA
                                                         AGARTALA
                                                    LA. APP. NO.59 OF 2025
            Present:-
                           For the Appellant(s)         : Mr. B. Majumder, Deputy SGI.

                           For the Respondent(s)        : None.

HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 13.02.2026

It is seen from the office note that the notices upon the respondents have already been served.

Today when the case is called, appellant-counsel is present. There is no representation on behalf of the respondents' side.

Since the matter has already been admitted on 06.02.2026, and in view of the urgency expressed on the settled principle of law, list the matter for hearing on 16.02.2026.

                                                                  DR. T. AMARNATH GOUD, J




 Suhanjit

RAJKUMAR       Digitally signed by
               RAJKUMAR SUHANJIT
SUHANJIT       SINGHA
               Date: 2026.02.13 15:09:44
SINGHA         +05'30'