Sri Atanu Dhar vs Tripura Gramin Bank And 3 Others
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Tripura High Court

Sri Atanu Dhar vs Tripura Gramin Bank And 3 Others on 13 February, 2026

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                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                   WP(C)No.476 of 2025
          Sri Atanu Dhar
                                                                 ---Petitioner(s)
                                              Versus
          Tripura Gramin Bank and 3 Others
                                                              ----Respondent(s)

For Petitioner(s) : Mr. Agniva Chakrabarti, Adv. For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

13/02/2026 At the request of Learned Counsel Mr. A. Chakrabarti

appearing for the petitioner, list this matter on 23.04.2026.

Mr. Chakrabarti, Learned Counsel submitted that he has

taken consent from the other side.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.13 16:55:33 +05'30' Moumita