Rokeya Khatun And Others vs Abdul Mannan And Others
2026 Latest Caselaw 569 Tri

Tripura High Court

Rokeya Khatun And Others vs Abdul Mannan And Others on 13 February, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                                   CRP 92 of 2025

               Rokeya Khatun and Others
                                                                                -----Petitioner(s)

                                                         VS
               Abdul Mannan and Others
                                                                              -----Respondent(s)

For Petitioner(s) : Mr. Abhijit Sengupta, Advocate. For Respondent(s) : Mr. Aditya Baidya, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 13/02/2026 Counsel, Mr. Aditya Baidya accepts notice for the respondents

and seeks time to file Vakalatnama.

List the matter on 12.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.02.13 RJEE 17:03:29 +05'30'

Sabyasachi B