The State Of Tripura vs Sri Souvik Das
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Tripura High Court

The State Of Tripura vs Sri Souvik Das on 12 February, 2026

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                                           HIGH COURT OF TRIPURA
                                                       AGARTALA

                                                      BA 113 OF 2025

The State of Tripura                                                          ...... Applicant(s);
                                                       VERSUS

Sri Souvik Das
                                                                                ......Respondent(s);


For the Applicant/petitioner(s) : Mr. Raju Data, P.P.

For the Respondent(s)                                  : Mr. Sankar Lodh, Advocate.

                        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                       O R D E R

12/02/2026

Heard learned counsel of both sides at length. Judgment/Final Order is reserved.

JUDGE

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2026.02.13 10:39:14 +05'30'

Sanjay