Dr. Sumana Majumder vs The State Of Tripura & Others
2026 Latest Caselaw 542 Tri

Citation : 2026 Latest Caselaw 542 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Sumana Majumder vs The State Of Tripura & Others on 12 February, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                               WA No.13 of 2026

                Dr. Sumana Majumder
                                                                                            .........Appellant(s)
                                            VERSUS
                The State of Tripura & others
                                                                                            .......Respondent(s)

For Appellant(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

12/02/2026

Heard-in-part.

At the request of Mr. Kohinoor Narayan Bhattacharyya,

Government Advocate, list on 19.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.12 04:17:51

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