Er. Susanta Chandra Deb vs The State Of Tripura And 6 Others
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Tripura High Court

Er. Susanta Chandra Deb vs The State Of Tripura And 6 Others on 12 February, 2026

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                            HIGH COURT OF TRIPURA
                                  AGARTALA
                               WP(C)No.382 of 2025
          Er. Susanta Chandra Deb
                                                               ---Petitioner(s)
                                           Versus
          The State of Tripura and 6 Others
                                                            ----Respondent(s)

For Petitioner(s) : Ms. Shipthang Rani Kaipeng, Adv. For Respondent(s) : Mr. Kohinoor N Bhattacharya, G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/02/2026 Learned Counsel Ms. S. Rani Kaipeng appears for the

petitioner and seeks indulgence to adjourn the case today.

Request is considered.

List this matter on 06.04.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.12 17:21:50 +05'30' Moumita