Sri Debajyoti Majumder And 4 Others vs The State Of Tripura And 7 Others
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Tripura High Court

Sri Debajyoti Majumder And 4 Others vs The State Of Tripura And 7 Others on 12 February, 2026

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                            HIGH COURT OF TRIPURA
                                    AGARTALA
                               WP(C)No.234 of 2025
          Sri Debajyoti Majumder and 4 Others
                                                                ---Petitioner(s)
                                            Versus
          The State of Tripura and 7 Others
                                                             ----Respondent(s)

For Petitioner(s) : Ms. Aradhita Debbarma, Adv. For Respondent(s) : Mr. Kohinoor N Bhattacharya, G.A. Mr. Kishor Kuman Pal, Adv.

Mr. Monoswaee Dey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/02/2026 At the request of Learned G.A. Mr. Kohinoor N Bhattacharya,

appearing on behalf of the State-respondents, list this matter on

06.04.2026.

Learned Counsel Mr. K. K. Pal appears for the respondent

No.3 and Mr. M. Dey, Learned Counsel appears for the respondent

No.8.

Learned Counsel Ms. A. Debbarma appears for the

petitioners.

                                                                    JUDGE




MOUMITA                       Digitally signed by
                              MOUMITA DATTA

DATTA                         Date: 2026.02.12
                              17:14:22 +05'30'
Moumita