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Sri Kalipad Sarkar vs The Union Of India And 5 Others
2026 Latest Caselaw 529 Tri

Citation : 2026 Latest Caselaw 529 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Kalipad Sarkar vs The Union Of India And 5 Others on 12 February, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.704 of 2025
          Sri Kalipad Sarkar
                                                              ---Petitioner(s)
                                         Versus
          The Union of India and 5 Others
                                                            ----Respondent(s)

For Petitioner(s) : Ms. Rajasree Purkayastha, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/02/2026 At the request of Learned D.S.G.I. Mr. B. Majumder

appearing for the Union of India-respondents, list this matter on

19.02.2026.

In the meantime the respondents may file their counter-

affidavit supplying copy to the other side.

Ms. R. Purakayastha, Learned Counsel appears for the

petitioner.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.12 17:23:24 +05'30' Moumita

 
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