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Sri Pritam Majumder vs Tripura Gramin Bank & 3 Ors
2026 Latest Caselaw 510 Tri

Citation : 2026 Latest Caselaw 510 Tri
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Pritam Majumder vs Tripura Gramin Bank & 3 Ors on 10 February, 2026

      2


                          HIGH COURT OF TRIPURA
                                AGARTALA
                            WP(C) No. 261 of 2025
      Sri Pritam Majumder
                                                          ---- Petitioner(s)
                                     Versus
      Tripura Gramin Bank & 3 Ors.
                                                         ----Respondent(s)

For Petitioner(s) : Ms. Swarupa Das, Adv.

For Respondent(s) : Mr. Prabir Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

10.02.2026

At the request of Ms. Swarupa Das, learned counsel

appearing for the petitioner, list the matter on 05.03.2026.

Mr. Prabir Saha, learned counsel is present for the

respondents.

Considered.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.11 15:20:49 +05'30' Satabdi

 
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