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Sri Bikram Das vs The Union Of India & 3 Ors
2026 Latest Caselaw 508 Tri

Citation : 2026 Latest Caselaw 508 Tri
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Bikram Das vs The Union Of India & 3 Ors on 10 February, 2026

      2


                            HIGH COURT OF TRIPURA
                                  AGARTALA
                               WP(C) No. 63 of 2025
      Sri Bikram Das
                                                             ---- Petitioner(s)
                                          Versus
      The Union of India & 3 Ors.
                                                           ----Respondent(s)

For Petitioner(s) : None.

For Respondent(s) : Mr. S Bhattacharya, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

10.02.2026

None appears for the petitioner when the matter is

called out.

Mr. S Bhattacharya, is present for the respondents.

Last chance is given to the petitioner to remain present

for final hearing of the matter on the next date.

List the matter on 30.04.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.11 15:17:31 +05'30' Satabdi

 
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