Tripura Jute Mill Karmachari Mancha vs Sri Santosh Das & Others
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Tripura High Court

Tripura Jute Mill Karmachari Mancha vs Sri Santosh Das & Others on 10 February, 2026

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                                                         HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                 IA No. 05 of 2025 in Cont.Cas(c) No.69 of 2023

                 Tripura Jute Mill Karmachari Mancha
                                                                                           .........Petitioner(s)
                                                               VERSUS

                 Sri Santosh Das & others
                                                                                           .......Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mr. S.M Chakraborty, Advocate General., Mr. P Gautam, Sr. G.A, Mr. Kohinoor N Bhattacharyya, G.A., Mrs. Pinki Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

10/02/2026

Counsel for the respondents shall explain how the number of

employees who are entitled to get the benefit pursuant to the order of this

court which was mentioned as 1638 in Annexure-R1 dated 11.9.2023 and

Annexure-R2 dated 21.09.2023 filed by the Managing Director, Tripura Jute

Mills Ltd. is reduced to such a few number in the counter affidavit filed on

07.02.2026.

List on 17.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.11 00:02:14

-08'00'