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Constable/Gd Mohd. Abdul Rashid vs Union Of India And Others
2026 Latest Caselaw 499 Tri

Citation : 2026 Latest Caselaw 499 Tri
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Constable/Gd Mohd. Abdul Rashid vs Union Of India And Others on 10 February, 2026

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                                 HIGH COURT OF TRIPURA
                                       AGARTALA

                                       WP(C) No.77 of 2026

Constable/GD Mohd. Abdul Rashid
                                                                       ......Petitioner(s).
                                          Versus
Union of India and others
                                                                   ......Respondent(s).

For Petitioner (s) : Mr. Kundan Pandey, Advocate.

For Respondent(s) : Mr. S. Bhattacharyya, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

10/02/2026

Heard Mr. Kundan Pandey, learned counsel appearing for the petitioner.

Mr. S. Bhattacharyya, learned counsel appears and accepts notice for all the respondents and has sought for time to submit counter- affidavit.

Considered.

4(four) weeks time is granted.

List this matter after 4(four) weeks in its usual course.

JUDGE

-SUJAY

GHOSH Date: 2026.02.11 17:31:06 +05'30'

Dinashree

 
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