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Sri Litan Shil vs The State Of Tripura & 2 Others
2026 Latest Caselaw 489 Tri

Citation : 2026 Latest Caselaw 489 Tri
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Litan Shil vs The State Of Tripura & 2 Others on 10 February, 2026

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                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                             WP(C)No.60 of 2026

                   Sri Litan Shil
                                                                                          .........Petitioner(s)
                                                              VERSUS

                   The State of Tripura & 2 others
                                                                                          .......Respondent(s)

For Petitioner(s) : Ms. Rajashree Purkayastha, Advocate.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A., Mr. S Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

10/02/2026

Notice to the respondents.

Mr. S Saha, learned counsel appears and waives service of

notice for the all the respondents and seeks time to file counter affidavits.

List on 09.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.10 23:53:32

-08'00'

 
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