Sri Prasenjit Shome vs Smt. Barnali Majumder Shome
2026 Latest Caselaw 485 Tri

Tripura High Court

Sri Prasenjit Shome vs Smt. Barnali Majumder Shome on 10 February, 2026

                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                   MAT. APP. No.2 of 2025
           Sri Prasenjit Shome
                                                                       ...... Appellant(s)
                                        VERSUS
           Smt. Barnali Majumder Shome
                                                                      ...... Respondent(s)

For Appellant(s) : Mr. Suman Bhattacharjee, Advocate For Respondent(s) : None

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

10/02/2026

The mediator has reported that the mediation has failed.

List this matter on 16.06.2026 for hearing.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Moumita

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2026.02.10 16:37:58 +05'30'