The State Of Tripura And Ors vs Pankaj Kanti Bhowmik
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Tripura High Court

The State Of Tripura And Ors vs Pankaj Kanti Bhowmik on 10 February, 2026

                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                     WA No.77 of 2024
          The State of Tripura and Ors.
                                                                   ...... Appellant(s)
                                        VERSUS
          Pankaj Kanti Bhowmik
                                                                  ...... Respondent(s)

For Appellant(s) : Mr. Mangal Debbarma, Addl. G.A. For Respondent(s) : Mr. Suman Bhattacharjee, Advocate

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

10/02/2026

Heard in part.

List on 18.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Moumita

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2026.02.10 16:38:21 +05'30'