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Unknown vs For The
2026 Latest Caselaw 479 Tri

Citation : 2026 Latest Caselaw 479 Tri
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 10 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                            Page 1 of 1




                                                                 HIGH COURT OF TRIPURA
                                                                        AGARTALA
                                                                      IA NO.01 OF 2026
                                                                   IN CRL.A NO.3 OF 2026

                                                        HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                      HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                 Present:
                                 For the Applicant(s)                       : Mr. R. Datta, P.P.
                                                                              Mr. R. Saha, Addl. P.P.
                                 For the Respondent(s)                      : None.

10.02.2026

Order

Heard learned P.P. and learned Addl. P.P., appearing for the applicant.

Issue notice to the respondent to show cause as to why the delay of 84 days in preferring the connected appeal should not be condoned as prayed for and such further order(s) or other order(s) should not be passed as this Court may seem fit and proper.

Applicant-counsel to take steps with the Registry in this regard as expeditiously as possible.

Registry to serve notice upon the respondent and file proof of service as per procedure. Applicant side is also at liberty to take out personal notice upon the respondent by way of RPAD or 'dasti' service and file proof of service List this matter once proof of service is received and placed on record.





                        S. DATTA PURKAYASTHA, J                                   DR. T. AMARNATH GOUD, J



     suhanjit



RAJKUMAR        SUHANJIT SINGHA

SUHANJIT SINGHA Date: 2026.02.12 14:46:14 +05'30'

 
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