The Secretary vs Jahur Ali & 8 Others
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Tripura High Court

The Secretary vs Jahur Ali & 8 Others on 10 February, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_

                                                        Commercial Appeal No.01 of 2025

                  The Secretary, Forest Department & others
                                                                                                 .......Appellant(s)
                                                                VERSUS
                  Jahur Ali & 8 others
                                                                                            .......Respondent(s)

For Appellant(s) : Mr. P Gautam Sr. Govt.Advocate.,

For Respondent(s) : Mr. B.N Majumder, Sr. Advocate., Mr. Suman Bhattacharjee, Advocate, Mr. Samrat Sarkar, Advocate.

Commercial Appeal No.02 of 2025

Tripura State Electricity Corporation LTD .......Appellant(s) VERSUS Jahur Ali .......Respondent(s)

For Appellant(s) : Mr. B.N Majumder, Sr. Advocate., Mr. Samrat Sarkar, Advocate, Mr. D.J Saha, Advocate.

For Respondent(s) : Mr. P Gautam Sr. Govt.Advocate., Mr. Suman Bhattacharjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

10/02/2026

List on 17.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.11 00:02:47

-08'00'