[Cites 0, Cited by 0]
Tripura High Court
Unknown vs The State Of Tripura on 10 February, 2026
Page 1 of 3
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
WP(C) No.571 of 2025
1. Sri Amogha Barsha Roy, aged about 43 years, Manager Gr V(A),
Electrical, C/O Lt. Birendra Kumar Roy, resident of village-Narsingarh,
P.O.-Bimanghar, P.S.-Airport, District- West Tripura, PIN-799015.
2. Sri Sumit Kumar Paul, aged about 45 years, Manager Gr V(A), Electrical,
S/O Sailesh Chandra Paul, resident of Lankamura, Binpara, Madhya
Bhubanban, P.S. West Agartala, District-West Tripura, Pin-799002.
3. Sri Dipankar Chandra Bhadra, aged about 47 years, Manager Gr V(A),
Electrical, S/O Bisweswar Bhadra, Ward No-5,Indranagar, PO-Noagaon,
P.S. New Capital Complex, District-West Tripura, PIN-799006.
4. Sri Tapan Reang, aged about 43 years, Manager Gr V(A), Electrical, S/O
Brajalal Reang, resident of Gardhang, PO-KanchanNagar, District-South
Tripura, Pin-79914.
5. Sri Biswajit Das, aged about 46 years, Manager Gr V(A), Electrical, S/O
Krishna Kumar Das, resident of Rajib Nagar, PO-Guchand, P.S. Sabroom,
District- South Tripura, PIN-799143.
6. Sri Suhag Chandra Deb, aged about 42 years, Manager Gr V(A),
Electrical, C/O Biswanath Deb, resident of Surjasen Lane, Jail Road, PO and
PS- Dharmanagar, District- North Tripura, PIN-799250.
7. Sri Sasthi Charan Deb, aged about 44 years, Manager Gr V(A), Electrical,
S/O Lt.Jagadindra Deb, resident of Ward No-1, Vill-Kathal Tila, PO-
Chandrapur, District- North Tripura, PIN-799251, North Tripura.
8. Sri Tapas Bhaumik, aged about 42 years, Manager Gr V(A), Electrical,
S/O Srimanta Kumar Bhoumik, resident of Ward No-1, Sukanta Nagar, PO-
S.B.C Nagar, P.S. Belonia, District-South Tripura, PIN-799155
9. Sri Tapas Sarkar, aged about 35 years, Manager Gr V(B), Electrical, S/O
Bijoy Sarkar, resident of Navagram, PO-Gandhigram, P.S. Airport, District-
West Tripura, PIN-799012.
10. Smt. Rima Debbarma, aged about 32 years, Manager Gr V(A),
Electrical, W/O Jikunia Debbarma, resident of Vill and PO-Madhabbari,
P.O. and P.S. Jirania, District- West Tripura, PIN-799045.
11. Sri Guna Dhan Tripura, aged about 44 years, Manager Gr V(A),
Electrical, S/O Bhaigya Kumar Tripura, resident of Vill and PO-Harbatali,
PS-Sabroom, District- South Tripura, PIN-799145.
12. Sri Prabhat Sutradhar, aged about 35 years, Manager Gr V(A),
Electrical, S/O Krishna Sutradhar, resident of Vill- Patunagar, PO-
Durjoynagar, P.S. East Agartala, District- West Tripura, PIN-799009
13. Sri Subrata Bhowmik, aged about 49 years, Manager Gr.V-A, Electrical,
S/O Lt. Paresh Bhowmik, resident of SukantaPalli, Purba Dhajanagar,
District South Tripura, PIN-799114.
14. Sri Jiban Debnath, aged about 45 years, Manager Gr V A, Electrical, S/O
Dhananjoy Debnath, resident of Ward 3, Ghaniamara, Raghunathpur, P.O.
and P.S. Bishalgarh, District-Sepahijala, Tripura, PIN-799102.
15.Smt. Rashmi Lata Debbarma, aged about 44 years, Manager Gr V A,
Electrical, W/O Subhas Debbarma, resident of Dina Nath Choudhury Para,
Barjala Binapani, P.O. Barjala, P.S. West Agartala, District- West Tripura,
Pin-799045.
16. Sri Joytanu Biswas, aged about 37 years, Manager Gr V A, Electrical,
S/O Paritosh Biswas, resident of 69,Shanti Para, Fatik Chara, Kamalghat,
P.S. Lefunga, District- West Tripura, Pin-799210.
Page 2 of 3
17.Sri Kamalesh Saha, aged about 31 years, Manager Gr V B, Electrical,
S/O Basudeb Saha, resident of 6/403, West Laxmibill, P.O. and P.S.
Bishalgarh, District Sepahijala, Tripura, Pin-799102
18. Sri Chandra May Jamatia, aged about 38 years, Manager Gr V A,
Electrical, C/O Sanjoy Kumar Jamatia, resident of Kakraban, Purba Para,
P.O.P.S. Kakraban, District- Gomati, Tripura, Pin-799105
19.Sri Kinadhan Chakma, aged about 37 years, Manager Gr VA, Electrical,
S/O Suddhadhan Chakma, resident of Sri Rampur, VTC-Kanchanpur,
District- North Tripura, Pin-799270
20.Sri Kaushik Majumder, aged about 33 years, Manager Gr V B, Electrical,
S/O Kajal Majumder, resident of Ward 17, Resham Bagan, Khayerpur, P.O.
Reshambagan, P.S. East Agartala, District West Tripura, Pin-799008
21. Smt. Jhuma Rudra, aged about 37 years, Manager Gr V B, Electrical,
D/O Nanda Lal Rudra, resident of Koshamara, Kakraban, Udaipur, P.O. and
P.S. Kakraban, District- Gomati, Tripura, Pin-799105
22. Sri Surjya Chakma, aged about 42 years, Manager Gr VA, C/O
Phanibhushan Chakma, resident of Dhanichera, District- North Tripura Pin-
799263
23. Sri Sukumar Debbarma,aged about 40 years, Manager Gr V A,
Electrical, S/O Bishu Kumar Debbarma, resident of Kajtaraibari, PO-
Durganagar, P.S. Khowai, District-Khowai, Tripura, Pin-799035
24. Smt Poungfru Mog Choudhury, aged about 36 years, Manager Gr V A
Electrical, D/O Bhuban Mog Choudhury, resident of Sujalo Mog Para,
Kalasi, P.S. Belonia, District- South Tripura, Pin-799141
25. Smt.Jyotisree Jamatia, aged about 45 years, Manager Gr V (A)
Electrical, D/O Phulindra Jamatia, resident of Belbari, Ward No 4, P.O. and
P.S. Khowai, District- Khowai, Pin-799045
26. Sri. Rajesh Debbarma, aged about 46 years, Manager, Gr-VA,
Mechanical, S/O Phul Kumar Debbarma, resident of Ward no 4,Near
Pathalia Ghat, PO-PathaliaGhat, Pin-799103.
.........Petitioner(s)
VERSUS
1. The State of Tripura, represented by the Secretary, Government of
Tripura, Power Department, New Capital Complex, P.O. Kunjaban-799006,
P.S. New Capital Complex, District- West Tripura.
2. The Secretary, Power Department, Government of Tripura, New Capital
Complex, P.O. Kunjaban-799006, P.S. New Capital Complex, District- West
Tripura.
3. Tripura State Electricity Corporation Limited (TSECL), Corporate Office
at Bidyut Bhawan, North Banamalipur, P.O. Agartala, P.S. East Agartala,
District-West Tripura, Pin-799001, represented by its Chairman-cum-
Managing Director.
4. The Chairman Cum Managing Director (CMD), Tripura State Electricity
Corporation Limited, Corporate Office at Bidyut Bhawan, North
Banamalipur, P.O. Agartala, P.S. East Agartala, District-West Tripura, Pin-
799001.
.......Respondent(s)
For Petitioner(s) : Mr. Sankar Lodh, Advocate.,
Mr. Subham Majumder, Advocate.
For Respondent(s) : Mr. B N Majumder, Sr. Advocate.,
Mr. Somik Deb, Sr. Advocate,
Mr. K De, Addl. G.A,
Mr. Arijit Bhowmik, Advocate,
Ms. A Chakraborti, Advocate,
Ms. Ishpa Chakma, Advocate.
IA No.02 of 2025 in WP(C) No.571 of 2025
Sri Subir Deb & others
.........Applicant(s)
VERSUS
The State of Tripura & others
.......Respondent(s)
IA No.03 of 2025 in WP(C) No.571 of 2025
Sri Shyamal Debbarma & others
.........Applicant(s)
VERSUS
The State of Tripura & others
.......Respondent(s)
For Applicant(s) : Mr. Somik Deb, Sr.Advocate.,
Mr. Arijit Bhowmik, Advocate,
Ms. A Chakraborti, Advocate.
For Respondent(s) : Mr. B N Majumder, Sr. Advocate.,
Mr. K De, Addl. G.A,
Mr. Sankar Lodh, Advocate.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
HON'BLE MR. JUSTICE BISWAJIT PALIT
=O=R=D=E=R=
10/02/2026
Both the interlocutory applications seeking addition of
applicants in the Writ Petition is allowed.
IAs stand disposed of.
List the matter [WP(C) No.571/2025] on 30.03.2026.
(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)
Manti D/B
PULAK BANIK BANIK
Date: 2026.02.11 03:18:51
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