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Mr. D. Datta vs Mr. B N Majumder
2026 Latest Caselaw 450 Tri

Citation : 2026 Latest Caselaw 450 Tri
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. D. Datta vs Mr. B N Majumder on 9 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                          Page 1 of 1




                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C) No. 74 of 2026.



  For the Petitioner(s)            :      Mr. D. Datta, Advocate.
                                          Mr. S. Datta, Advocate.
                                          Mr. S. Das, Advocate.
  For the Respondent(s)            :      Mr. B N Majumder, Sr. Advocate.
                                          Mr. Kohinoor N. Bhattacharyya,G.A.
                                          Mrs. P. Dhar, Advocate.


                  HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                 ORDER

09.02.2026 Heard.

Admit.

List this matter for final hearing in its usual course. Meanwhile, both parties are at liberty to file and exchange their respective pleadings, if any.

At present, this Court feels that it is not necessary to grant any interim order in the I.A No. 01 of 2026. Accordingly, list I.A. No. 01 of 2026 along with the main case.

DR. T. AMARNATH GOUD, J

Paritosh

SABYAS Digitally signed by SABYASACHI ACHI GHOSH Date: 2026.02.18 GHOSH 17:03:30 +05'30'

 
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