Sri Sanjoy Nath vs The State Of Tripura & 4 Ors. ...
2026 Latest Caselaw 436 Tri

Tripura High Court

Sri Sanjoy Nath vs The State Of Tripura & 4 Ors. ... on 9 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                    HIGH COURT OF TRIPURA
                          AGARTALA
                        W.P.(C) 128/2024
Sri Sanjoy Nath                                             ----Petitioner(s)
                           Versus
The State of Tripura & 4 ors.                                  ----Respondent(s)

For Petitioner(s) : Mr.Somik Deb, Sr. Advocate Mr. J. Samed, Advocate For Respondent(s) : Mr. M. Debbarma, Addl. GA

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 09/02/2026

Admit.

At the request of learned counsel appearing for the parties, list the matter

on 12.02.2026.

In the meanwhile, learned Additional GA is requested to get ready with

further instruction with this matter.

                                                      JUDGE






  SAIKAT KAR                   SAIKAT KAR
                               Date: 2026.02.09
                               00:57:16 -08'00'