Sri Anil Sarkar vs The State Of Tripura And 5 Others
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Tripura High Court

Sri Anil Sarkar vs The State Of Tripura And 5 Others on 9 February, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                     WP(C)No.438 of 2025
          Sri Anil Sarkar
                                                                       ---Petitioner(s)
                                                 Versus
          The State of Tripura and 5 Others
                                                                     ----Respondent(s)

For Petitioner(s) : Ms. Sutapa Deb Barman, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

09/02/2026 Learned Counsel Ms. S. Deb Barman is present for the

petitioner.

Learned Sr. G.A. Mr. P. Gautam is present for the

respondents.

Pleadings are complete.

List this matter in usual course.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.09 17:47:29 +05'30' Moumita