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The Oriental Insurance Company Limited vs Sri Judhisthir Das & 8 Ors
2026 Latest Caselaw 413 Tri

Citation : 2026 Latest Caselaw 413 Tri
Judgement Date : 7 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Oriental Insurance Company Limited vs Sri Judhisthir Das & 8 Ors on 7 February, 2026

             2

                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                   MAC App. No.14 of 2024
             The Oriental Insurance Company Limited
                                                                       ---- Appellant(s)
                                                  Versus
             Sri Judhisthir Das & 8 Ors.
                                                                     ----Respondent(s)

Along with CO(FA) No.3 of 2024 Sri Judhisthir Das & Ors.

---- Cross-objector(s) Versus The Oriental Insurance Company Ltd. & Anr.

----Respondent(s)

In MAC App. No.14 of 2024

For Appellant(s) : Mr. Prahallad Kr. Debnath, Adv. For Respondent(s) : Mr. Asutosh De, Adv.

Mr. Tanmay Debbarma, Adv.

For Cross-objector(s) : Mr. Asutosh De, Adv. For Respondent(s) : Mr. Prahallad Kr. Debnath, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

07/02/2026

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.07 16:47:28 +05'30'

 
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