Ms. R. Purkayastha vs Mr. B. Majumder
2026 Latest Caselaw 410 Tri

Tripura High Court

Ms. R. Purkayastha vs Mr. B. Majumder on 7 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                   WP(C) No. 544 of 2024


    For Petitioner(s)                :      Ms. R. Purkayastha, Advocate.

    For Respondent(s)                :      Mr. B. Majumder, Dy. SGI.



                   HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                            ORDER

07.02.2026 When the case is called, Mr. D. Paul, learned counsel appearing on behalf of Ms. R. Purkayastha, learned counsel for the petitioner submits before this Court that due to some medical reason learned counsel Ms. R. Purkayastha, is absent before this Court today.. He, therefore, prays for an accommodation.

Request considered.

List this matter on 09.02.2026.

DR. T. AMARNATH GOUD, J

Paritosh

SABYA Digitally signed by SABYASACHI

SACHI Date:

GHOSH

2026.02.07 GHOSH 16:38:11 +05'30'