Raju Bhowmik vs The State Of Tripura And 3 Others
2026 Latest Caselaw 380 Tri

Tripura High Court

Raju Bhowmik vs The State Of Tripura And 3 Others on 6 February, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.615 of 2025
          Raju Bhowmik
                                                               ---Petitioner(s)
                                         Versus
          The State of Tripura and 3 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Koomar Chakraborty, Adv. For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 06/02/2026 Learned Senior Counsel Mr. P. Roy Barman assisted by Mr.

K. Chakraborty, Learned Counsel is present for the petitioner.

Learned Addl. G.A. Mr. D. Sharma is present for the

respondents.

Pleadings are complete.

List this matter on 20.04.2026 for hearing.

                                                                  JUDGE




MOUMITA                       Digitally signed by
                              MOUMITA DATTA

DATTA                         Date: 2026.02.07
                              11:25:07 +05'30'
Moumita