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Shri Narayan Majumder vs The State Of Tripura And Ors
2026 Latest Caselaw 370 Tri

Citation : 2026 Latest Caselaw 370 Tri
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Narayan Majumder vs The State Of Tripura And Ors on 6 February, 2026

                                                                HIGH COURT OF TRIPURA
                                                                      AGARTALA

                                                                  WP(C)No.631 of 2025

                                            Shri Narayan Majumder
                                                                                                     ....Petitioner(s)
                                                                         Versus

                                            The State of Tripura and Ors.
                                                                                                   ....Respondent(s)

For Petitioner(s) : None.

For Respondent(s) : None.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

06.02.2026

None is present for the parties.

The matter is adjourned.

List the matter after 4 weeks in usual course.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.06 17:14:34 +05'30'

Saikat Sarma

 
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