Smt. Susmita Chakraborty On Behalf Of ... vs The State Of Tripura
2026 Latest Caselaw 364 Tri

Tripura High Court

Smt. Susmita Chakraborty On Behalf Of ... vs The State Of Tripura on 6 February, 2026

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                           HIGH COURT OF TRIPURA
                                   AGARTALA
                                 BA No.14 of 2026
          Smt. Susmita Chakraborty on behalf of Sri Jayanta Debnath
                                                                   ---Applicant(s)
                                           Versus
          The State of Tripura
                                                               ----Respondent(s)

For Applicant(s) : Ms. Saswati Nag, Adv. For Respondent(s) : Mr. Rajib Saha, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

06/02/2026 At the request of Ms. S. Nag, Learned Counsel appearing for

the applicant, list this matter on 23.02.2026.

Learned Addl. P.P. Mr. R. Saha appears for the State.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.07 11:12:47 +05'30' Moumita