Smt. Haimabati Paul vs Sri Sixmaiti Debbarma
2026 Latest Caselaw 361 Tri

Tripura High Court

Smt. Haimabati Paul vs Sri Sixmaiti Debbarma on 6 February, 2026

                                                        Page 1 of 1



                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                                Tr.P.(C) No.36 of 2025
Smt. Haimabati Paul
                                                                                .........Petitioner(s);
                                                          Versus
Sri Sixmaiti Debbarma
                                                                               .........Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Advocate, Mr. Subham Majumder, Advocate. For Respondent(s) : Mrs. R. Purkayastha, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO Order 06/02/2026

Mrs. R. Purkayastha, counsel appearing for the sole respondent,

seeks time to file Counter Affidavit.

List the matter on 27.02.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.06 11:49:34 +05'30'