Sri Bikash Paul vs Smt. Susmita Sarkar (Paul)
2026 Latest Caselaw 358 Tri

Tripura High Court

Sri Bikash Paul vs Smt. Susmita Sarkar (Paul) on 6 February, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                                 FAO No.01 of 2026

               Sri Bikash Paul
                                                                               -----Appellant(s)

                                                           VS
               Smt. Susmita Sarkar (Paul)
                                                                           -----Respondent(s)

For Appellant(s) : Ms. Aradhita Debbarma, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 06/02/2026 Notice to the respondent.

List on 27.02.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.02.06 JEE 14:41:44 +05'30'

Sabyasachi B