Sri Asish Debbarma @ Ashish Debbarma vs The State Of Tripura And Others
2026 Latest Caselaw 338 Tri

Tripura High Court

Sri Asish Debbarma @ Ashish Debbarma vs The State Of Tripura And Others on 5 February, 2026

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                                 HIGH COURT OF TRIPURA
                                       AGARTALA

                                   WP(C) No.646 of 2025

 Sri Asish Debbarma @ Ashish Debbarma
                                                                    ......Petitioner(s).
                                       Vs.
 The State of Tripura and others
                                                                  ......Respondent(s).

For Petitioner (s) : Mr. Shiba Rn. Chakraborty, Advocate.

For Respondent(s) : Mr. Anjan Kanti Pal, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

05/02/2026

Counter-affidavit is already filed by respondents No1 & 3.

Mr. Anjan Kanti Pal, learned counsel has sought for further time to submit counter-affidavit for respondents No.2 & 4 stating that counter- affidavit is almost ready.

4(four) weeks time is granted as last chance.

List this matter after 4(four) weeks.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 16:02:38 +05'30' Date: 2026.02.06

Dinashree